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[Cites 0, Cited by 0] [Section 11A(13)] [Section 11A] [Entire Act]

State of Rajasthan - Subsection

Section 11A(13)(b) in Rajasthan High Court Staff Service Rules, 2002

(b)[ Mode of Selection:- The Competitive examination shall include shorthand dictation and transcription of same on computer as follows:- ] [Substituted 'Mode of Selection' vide Notification No. Estt./HC/2013/150 dated 18.5.2013.]