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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(3)(i) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

(i)"off campus centre" means a centre of the University, by whatever name called, established by it outside the main campus, operated and maintained as its constituent unit, having the University's complement of facilities, faculty and staff; and