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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(3) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

(3)[ The University shall not, itself or through franchise or agency, operate or open any off campus centre and study centre:Provided further that if the University has well maintained post graduate regional centres with all the requisite infrastructure, the same shall continue to be administered by the University."Explanation. - For the purposes of this sub-section,-
(i)"off campus centre" means a centre of the University, by whatever name called, established by it outside the main campus, operated and maintained as its constituent unit, having the University's complement of facilities, faculty and staff; and
(ii)"study centre" means a centre, by whatever name called, established and maintained or recognized by the University for the purpose of advising, counselling or for rendering any other assistance required by the students in the context of distance education.]