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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(2)(c) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(c)three external members not holding any office of profit under the University, having special knowledge of the subject which the Teacher will teach or work, of whom one shall be a nominee of the Chancellor and two shall be the nominees of the Executive Council.