Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(1)(d) in Punjab Self-Supporting Co-operative Societies Act, 2006 (d)on all bills of exchange, promissory notes, endorsements, cheques and orders for money, it signs or that arc signed on its behalf.