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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1) in Punjab Self-Supporting Co-operative Societies Act, 2006

(1)Every self-supporting co-operative society shall display its full name, registration number and the address of its registered office in legible local language, conspicuously-
(a)at every office or place at which it carries on business;
(b)on all notices and other publications;
(c)on all its contracts, business letters, orders for goods, invoices, statements of accounts, receipts and letters of credit; and
(d)on all bills of exchange, promissory notes, endorsements, cheques and orders for money, it signs or that arc signed on its behalf.