Section 2(1)(m) in The Haryana State Agricultural Marketing Board Service Rules, 2008

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State of Haryana - Subsection

Section 2(1)(m) in The Haryana State Agricultural Marketing Board Service Rules, 2008

(m)"recognised university" means -

(i)any university incorporated by law in India; or

(ii)any other university which is declared by the Government to be a recognised university for the purpose of these rules;