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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1) in Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011

(1)The written test shall consist of the following:
Paper   Subject Marks Duration
Paper I   Any one, subject to be selected from the list ofoptional subjects set out in para (2) below. 200 02 hours
Paper II Part A English 50 01 hour
Part B Gujarati 50