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[Cites 0, Cited by 0] [Section 147(1)] [Section 147] [Entire Act]

State of Rajasthan - Subsection

Section 147(1)(i) in The Rajasthan Financial Corporation (Staff) Regulations, 1958

(i)Selection Grades are applicable only for the posts which are direct recruitment posts. In cases the posts are being filled by promotion, the Employees promoted on the posts would be entitled for selection Grade(s) with reference to the initial post on which he was recruited.