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State of Rajasthan - Section

Section 147 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

147.

Any further orders and amendments made by the State Government in the rules for encashment of privilege leave to their employees, shall automatically to the employees of the Corporation for encashment of ordinary leave.)Appendix I
(1)The scales of pay or Class 'A' officers, shall be as follows:-
  Rs.
Secretary 800-50-1200-60-15001100-50-1400]
[Technical officer [Added by Amendment Notification dated 29-3-1972, Rajasthan Gazette, Part VII-B, dated 27-4-1972]
Accounts officerLoans officerLawofficerAccounts officer (Inspection)Assistant Secretary ] 400-40-800-50-1,000
Statistical officerPublic RelationsofficerBranch Managers[Assistant Technical officers] [Inserted by Amendment Notification dated 25-7-1975. Rajasthan Gazette, Part VII-B, dated 7-8-1975] ] 350-30-500-40-780
Assistant Accounts officerAssistant LoansofficerAssistant Law officer[Assistant Establishmentofficer] [Inserted by Amendment Notification dated 31-3-1975, Rajasthan Gazette, Part VII-B, dated 1-4-1975]Personal Assistant to Managing Director ] 250-25-350-30-620
Assistant Accountant(2) The scales of pay for employees in Class 'B'shall be as follows:- Stenographer ] 210-20-350-25-500210-20-350-25-500
[Technical Assistant(Mechanical) [Added by Amendment Notification dated 29-3-1972, Rajasthan Gazette, Part VII-B, dated 27-4-1972]Technical Assistant (Civil) ] 200-15-350-20-450]
Steno-Typist 180-15-270- 20-430
Assistant[Telephone Operator-cum-Receptionist] [Added by Amendment Notification dated 19-8-1975, Rajasthan Gazette, Part VII-B. dated 6-9-1975] ] 160-10-200-20-360
Clerk and Typist 130-5-170-10-240
(3) The scales of pay for employees in Class 'C'shall be as follows:-
[Driver] [Added by Amendment Notification dated 29-3-1972, Rajasthan Gazette, Part VII-B, dated 27-4-1972] 110-5-160-8-200-10-230
Duplicate Machine Operator 100-5-140-8-180
[Daftri] [Added by Amendment Notification dated 24-10-1975, Rajasthan Gazette, Part VII-B, dated 6-11-1975] 100-5-140-8-180
Peon 70-3-100
Chowkidar 70-3-100
[Appendix-II [Added by Amendment Notification dated 1-6-2000, Rajasthan Gazette, Part VII, dated 22-6-2000, Page 59.]Rajasthan Financial Corporation, JaipurPrescription of Selection Grade for Employees of the Corporation in Class 'B' & 'C' who have completed 9, 18 & 27 years of service in the Corporation.
S. No. Post under DR  
1 Messenger 775-1025
2 Driver [950-1680 [Substituted by Amendment Notification dated 5-1-2002, Rajasthan Gazette, Part VII, dated 24-1-2002, Page 161]
3 Jr. Asstt. 975-1720
Pay Scales I II Selection Grade III
825-1350 975-1720 1200-2050
1200-2050 1400-2600 1640-2900]
1400-2600 1640-2900 2000-3500
(For Non-graduate) 2000-3200
The Grant of Selection Grades would be subject to the following conditions :-
(i)Selection Grades are applicable only for the posts which are direct recruitment posts. In cases the posts are being filled by promotion, the Employees promoted on the posts would be entitled for selection Grade(s) with reference to the initial post on which he was recruited.
(ii)The terms & conditions for grant of Selection Grades stipulated in the Finance Department Order No. F. 20(1)/FD/Gr. 2/92 dated 25.01.92 as amended from time to time would apply mutatis mutandis.]
Amending Notifications dated 17-9-1980.The Rajasthan Financial Corporation (Staff) Regulations, 1958 - Category for T.A. and D.A. in Regs. 86 (1), (2) and 104 respectively - Revised.In exercise of the powers conferred under section 48 of the State Financial Corporation Act, 1951 the Board of Directors of the Rajasthan Financial Corporation, after consultation with the Industrial Development Bank of India and with the previous sanction of the Government of Rajasthan is pleased to revise the category for TA on inspection, transfer and other work in Regulations No. 86 9i), 86 (ii) and rates of halting allowance in Regulation 104 of the Rajasthan Financial Corporation (Staff) Regulations, 1958 as follows: -