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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(2) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(2)A University Reader or a University Lecturer shall be appointed by the Executive Council on the recommendation of a Selection Committee consisting of -
(i)the Vice-Chancellor as the Chairman;
(ii)the Dean of the Faculty Council concerned or, in his absence, the Head of the Department concerned;
(iii)a person, not holding any office of profit under me University and having special knowledge of the subject which the Reader or the Lecturer will teach, nominated by the Chancellor;
(iv)two persons, not holding any office of profit under the University and having special knowledge of the subject which the Reader or the Lecturer will teach, nominated by the Executive Council.'.]]