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State of West Bengal - Section

Section 29 in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

29. [ Selection Committee for Teaching Posts. [[Section 29 substituted by W.B. Act 12 of 2011, which was earlier as under :

'29. Selection Committee for Teachers of the University. - (1) A University Professor shall be appointed by the Executive Council on the recommendation of a Selection Committee consisting of -(i)the Vice-Chancellor as the Chairman;(ii)the Dean of the Faculty Council concerned;(iii)a person, not holding any office of profit under the University and having special knowledge of the subject which the Professor will teach, nominated by the Chancellor;(iv)two persons, not holding any office of profit under the University and having special knowledge of the subject which the Professor shall teach, nominated by the Executive Council.
(2)A University Reader or a University Lecturer shall be appointed by the Executive Council on the recommendation of a Selection Committee consisting of -
(i)the Vice-Chancellor as the Chairman;
(ii)the Dean of the Faculty Council concerned or, in his absence, the Head of the Department concerned;
(iii)a person, not holding any office of profit under me University and having special knowledge of the subject which the Reader or the Lecturer will teach, nominated by the Chancellor;
(iv)two persons, not holding any office of profit under the University and having special knowledge of the subject which the Reader or the Lecturer will teach, nominated by the Executive Council.'.]]
(1)A University Professor or a University Associate Professor or a University Assistant Professor shall be appointed by the Vice-Chancellor, on the recommendation of a Selection Committee, and the constitution of such Selection Committee as well as the procedure for holding its meetings shall be in consonance with the University Grants Commission Regulations and Recruitment Rules framed by the State Government from time to time.
(2)Notwithstanding anything contrary to the provisions of University Grants Commission Regulations, the nominee of the Vice-Chancellor shall be the head of the Selection Committee, which shall send its recommendations in writing to the Vice-Chancellor alongwith reasoned record of assessment of the persons appeared before it for selection.]