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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(2)(iii) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(iii)a person, not holding any office of profit under me University and having special knowledge of the subject which the Reader or the Lecturer will teach, nominated by the Chancellor;