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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Odisha - Subsection

Section 92(1) in Orissa State Financial Corporation (Staff) Regulations, 1975

(1)The following kinds of compensatory allowances shall be granted in accordance with the provisions of this Section-
(a)Dearness allowance
(b)Travelling allowance
(c)Grant of compensatory allowances not mentioned in sub-Regulation. The above shall require the specific sanction of the Board in each case.