Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Odisha - Subsection

Section 92(1)(c) in Orissa State Financial Corporation (Staff) Regulations, 1975

(c)Grant of compensatory allowances not mentioned in sub-Regulation. The above shall require the specific sanction of the Board in each case.