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State of Odisha - Section

Section 92 in Orissa State Financial Corporation (Staff) Regulations, 1975

92. Kinds of compensatory allowances.

(1)The following kinds of compensatory allowances shall be granted in accordance with the provisions of this Section-
(a)Dearness allowance
(b)Travelling allowance
(c)Grant of compensatory allowances not mentioned in sub-Regulation. The above shall require the specific sanction of the Board in each case.