Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(2) in Punjab Boiler Operation Engineers' Rules, 2001

(2)A candidate for a Second Class Certificate of Proficiency as a Boiler Operation Engineer shall not be less than twenty three years of age and shall not be admitted to an examination unless he possesses :-
(a)a diploma in Mechanical or Electrical Engineering recognised by the Institution of Engineers (India) for exemption from their studentship examination;
(b)not less than one year's training in operation and maintenance of boilers and auxiliaries of any industry or power station; and
(c)not less than three years' practical experience in operation of boilers having heating surface of not less than one hundred square metres.