Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act] State of Punjab - Subsection Section 33(2)(b) in Punjab Boiler Operation Engineers' Rules, 2001 (b)not less than one year's training in operation and maintenance of boilers and auxiliaries of any industry or power station; and