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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Assam - Subsection

Section 82(2)(b) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(b)all centrally air conditioned buildings shall have their own wastewater reclamation plant and use reclaimed wastewater for cooling purposes.