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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Assam - Subsection

Section 82(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(2)Additional regulations for all buildings.-
(a)in the ground floor, floor level of water closets shall be at least 0.9 metres above the road level to ensure free flow;
(b)all centrally air conditioned buildings shall have their own wastewater reclamation plant and use reclaimed wastewater for cooling purposes.