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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(8) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(8)After the allotted time for examination of each paper has expired, the Superintendent shall carefully collect the answer-books, shall be arranged in numerical order, securely packed, sealed, and then forward them to the Registrar immediately on the same day through registered parcel duly insured through RMS postal services or a messenger authorised by the Registrar or the Controller of Examination provided such a person is not a candidate or a person interested in the examination. The copies of relevant question paper shall also be placed in the sealed cover, along with daily attendance report and absentee statement classwise.