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State of Uttar Pradesh - Section

Section 19 in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001

19. The Board of Management.

(1)The Board of Management shall consist of,-
(a)the Vice-Chancellor;
(b)the Director, Higher Education, Uttar Pradesh;
(c)two persons, nominated by the Jagadguru Rambhadracharya Sansthan;
(d)three professors of the University, each from different disciplines, by rotation on the basis of seniority;
(e)one professor from each faculty who shall be nominated by the Chancellor;
(f)Secretary to the State Government in Viklang Kalyan Department or his nominee not below the rank of Joint Secretary to the State Government.
(2)The Vice-Chancellor shall be the Chairperson of the Board of Management.
(3)The Registrar shall be the Secretary of the Board of Management.
(4)The powers and functions of the Board of Management shall be such as may be prescribed.