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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(1)(f) in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001

(f)Secretary to the State Government in Viklang Kalyan Department or his nominee not below the rank of Joint Secretary to the State Government.