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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(h) in West Bengal Electrical Licensing Rules, 2017

(h)to enquire into violation of any of the provision of these rules on the part of Electrical Contractors, Supervisors and Workmen and to initiate appropriate action as decided by the Board.