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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1) in West Bengal Electrical Licensing Rules, 2017

(1)The Member-Secretary shall have the following duties, namely:
(a)to oversee the functions of the designated officers or officials mentioned in rule 6 to verify the entries and enclosures, submitted by the candidates or applicants or examiners before placing the same to the Board;
(b)to place before the Board all applications received for grant or renewal of licences and other permits and certificates of Authorisation;
(c)to place before the Board all applications received for admission to the examination for Supervisor, Workman and Chartered Electrical Safety Engineer;
(d)to carry-out all the official functions incidental to these rules as directed by the President from time to time.
(e)to grant or renew the licences of the applicants duly cleared by the Board.
(f)to grant or arrange to grant Electrical Supervisory Certificate of Competency and Certificate to Workmen, and to grant or renew, or arrange to grant or renew permits to applicants duly cleared by the Board;
(g)to conduct examination for grant of Certificate of Competency and other certificates;
(h)to enquire into violation of any of the provision of these rules on the part of Electrical Contractors, Supervisors and Workmen and to initiate appropriate action as decided by the Board.