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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(3) in The Bangalore Metro Railway (General) Rules, 2011

(3)Running Lines
(i)the Signaling system on the running line shall be a full Automatic Train Protection system;
(ii)if the speed which permits a train running on Automatic Train Protection to stop under normal braking within a limit of safety, is exceeded, an irrevocable emergency brake application is automatically made which ensures that the train does not proceed beyond the safe limit;
(iii)normal operation of the train is monitored from indication on the train operator's console and each main running line is duly signaled for operation;
(iv)certain lines shall be equipped for automatic train operation with provision for the train operator to assume manual control of the train if required;
(v)in the event of failure of the Automatic Train Operation equipment and on lines not so equipped, train operators shall control their train up to the speed indicated on the console;
(vi)where no cab indication is available, train shall be automatically restricted to a maximum speed of twenty five kilo-meters per hour in "Restricted manual mode:
(vii)fixed signals are provided at the entrance and exit to each interlocked area and certain other locations.