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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(3)(ii) in The Bangalore Metro Railway (General) Rules, 2011

(ii)if the speed which permits a train running on Automatic Train Protection to stop under normal braking within a limit of safety, is exceeded, an irrevocable emergency brake application is automatically made which ensures that the train does not proceed beyond the safe limit;