Section 48(8) in The Bangalore Metro Railway (General) Rules, 2011
(8)All employees of the Bangalore Metro Railway shall deal with the accidents and emergencies expeditiously and with the following priorities-(a)save life, prevent further injury, and alleviate suffering;(b)protect the Bangalore Metro Railway property and equipment;(c)take steps for preservation of clues;(d)inform the public of the effect on train services and the availability of alternative transport facilities;(e)restore the safe operation of the train services as quickly as practicable; and(f)restore normal services.
