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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in The U.P. Food and Civil Supplies (Marketing Branch) Service Rules, 1981

(1)Deputy Regional Marketing Officer.-(i) Fifty per cent by promotion, in consultation with the Commission, from amongst permanent Senior Marketing Inspectors who have put in at least seven years' service on the post of Senior Marketing Inspector; and
(ii)Fifty per cent by direct recruitment on the results of the Combined Upper Subordinate Services Examination conducted by the Commission.