Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(ii) in The U.P. Food and Civil Supplies (Marketing Branch) Service Rules, 1981

(ii)Fifty per cent by direct recruitment on the results of the Combined Upper Subordinate Services Examination conducted by the Commission.