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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(a) in Central Electricity Authority (Installation and Operation of Meters) Regulations, 2006

(a)Interface Meters.-
(i)Consumers who have interconnection with the Inter-State Transmission System or Intra-State Transmission System and have been permitted open access by the Appropriate Commission shall be provided with interface meters.
(ii)For consumers connected to distribution system and permitted open acess, provision of interface meters may be made as per the regulations or directions of the Appropriate Commission.
(iii)The scheme for location of interface meters shall be submitted to the CTU or the STU or the CTU or the STU or the licensee by owner of the meter in advance, before the installation of the scheme.