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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 70(4) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(4)Copies of the authenticated report shall be submitted by the Secretary to the Government by or before 31st of June, following the year to which the Annual Report relates.