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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(3) in Bihar Handloom Technical Sub-ordinate Cadre Rule, 2015

(3)Minimum age for direct recruitment shall be 18 years and maximum age shall be the same as it may be determined by the State Government (General Administration Department) from time to time.