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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(i) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(i)all piping and equipment shall be adequately protected to minimise accidental damage which may be caused by rough usage, collision or over-turning;