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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(2)Protection of piping and equipment. -
(i)all piping and equipment shall be adequately protected to minimise accidental damage which may be caused by rough usage, collision or over-turning;
(ii)any equipment or section of piping in which liquid may be trapped shall be protected against excessive pressure caused by thermal expansion of the contents.