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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1) in Andhra Pradesh School Education (Regulation of Transfers) Rules, 2005

(1)The Regional Level Committee consists of the following members namely:-
(i)A senior officer of the Department nominated by the Director of School Education not below the rank of a Joint Director as the Chairman of the Committee.
(ii)One officer not below the rank of a Joint Director from another Regional Office nominated by the Director of School Education as a Member.
(iii)The Regional Joint Director of School Education of the concerned zone as the Member-Secretary.