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State of Andhra Pradesh - Section

Section 2 in Andhra Pradesh School Education (Regulation of Transfers) Rules, 2005

2. Competent authority to make transfer.

- Regional Level Committee
(1)The Regional Level Committee consists of the following members namely:-
(i)A senior officer of the Department nominated by the Director of School Education not below the rank of a Joint Director as the Chairman of the Committee.
(ii)One officer not below the rank of a Joint Director from another Regional Office nominated by the Director of School Education as a Member.
(iii)The Regional Joint Director of School Education of the concerned zone as the Member-Secretary.
(2)The Committee shall be the competent authority for transfer and posting of Head Masters Grade II, Mandal Educational Officers and Lecturers in District Institute of Education and Training of Andhra Pradesh School Educational Service within the Zone.
(3)The Member-Secretary shall be authority to issue posting and transfer orders after due approval of the Regional Level Committee.
(4)The member secretary shall receive the transfer application as per the schedule communicated by the Director of School Education.