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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(i) in Andhra Pradesh School Education (Regulation of Transfers) Rules, 2005

(i)A senior officer of the Department nominated by the Director of School Education not below the rank of a Joint Director as the Chairman of the Committee.