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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(3)(e) in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

(e)In the case of candidates to be selected for any post for which typewriting or shorthand and typewriting has been prescribed as an essential qualification, there shall be a test of Hindi typewriting or Hindi shorthand and typewriting, as the case may be, of twenty per cent marks only.