Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(3) in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

(3)The merit list of the candidates shall be prepared in the following manner :
(a)
(i)There shall be an objective type written examination of forty per cent marks consisting of a single question paper which will include General Hindi, General Knowledge and General Studies. In the case of candidates to be selected for any post for which typewriting or shorthand and typewriting has been prescribed as an essential qualification, the written test shall be of twenty per cent marks only.
(ii)The question paper-cum-answer sheet (in duplicate) shall be provided to the candidates, when the examination is over the candidates shall be allowed to carry back the carbon copy of the answer-sheet alongwith them.
(b)Thirty per cent of the total marks obtained at the minimum qualifying examination prescribed for the post shall be given to each candidate.
(c)Marks to a retrenched employee shall be awarded in the following manner subject to the maximum of 15 per cent marks :
(i) For the first completed year of service 5 marks
(ii) For the next and every completed year of service 5 marks for each year
(d)Marks to a sportsman shall be awarded in the following manner subject to the maximum of 5 per cent marks :
(i) If the candidate is a sportsman of International level 5 per cent marks
(ii) If the candidate is a sportsman of National level 4 per cent marks
(iii) If the candidate is a sportsman of State level 3 per cent marks
(iv) If the candidate is a sportsman of University/College/School level 2 per cent marks
(e)In the case of candidates to be selected for any post for which typewriting or shorthand and typewriting has been prescribed as an essential qualification, there shall be a test of Hindi typewriting or Hindi shorthand and typewriting, as the case may be, of twenty per cent marks only.