Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

NCT Delhi - Subsection

Section 26(3) in The Delhi Police (Appointment & Recruitment) Rules, 1980

(3)Service records of police employees shall be maintained as per details to be specified in the Delhi Police Manual by the Commissioner of Police.