Section 26 in The Delhi Police (Appointment & Recruitment) Rules, 1980
26. Other conditions of service and residuary mattes.
(1)The general conditions of service of all police officers of subordinate rank, such as pay, pension, leave, joining time travelling allowance, etc. shall be governed by the rules framed in this behalf, under the Delhi Police Act, 1978 or where such rules are silent, by the rules/orders as applicable to other Central Govt, civil servants as issued by the Govt, of India from time to time as may be expedient.(2)In regard to matters not specifically covered by these Rules the police officers of subordinate rank shall be governed by the rules, regulations and other orders applicable to the corresponding grades of civilian employees serving under the Govt, of India.(3)Service records of police employees shall be maintained as per details to be specified in the Delhi Police Manual by the Commissioner of Police.
