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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Basic Education (Teachers) (Posting) Rules, 2008

(2)The State Government may be (sic by) notification in the Gazette amend Appendix-A.
Substituted by U.P. Basic Education (Teaches) (Posting) (First Amendment) Rules, 2010 vide Notification No. 4555/LXXIX-5-09-158-2007, dated 15.1.2010, published in the U.P. Gazette, Extraordinary, Part 4 Section (Ka) dated 15.1.2010 (w.e.f. 15.1.2010).Prior to substitution, it stood as under:5. Preparation of the list of selected candidates for postingFor the purpose of posting the list of teachers selected in accordance with the provisions of the Uttar Pradesh Basic Education (Teacher) Service Rules, 1981 shall be prepared in the manner mentioned hereinafter -Separate merit list for the following categories shall be prepared :-(a) Handicapped candidates.(b) General candidates.(c) Candidates belonging to Other Backward Classes.(d) Candidates belonging to Scheduled Castes.(e) Candidates belonging to Scheduled Tribes.