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State of Uttar Pradesh - Section

Section 4 in The U.P. Basic Education (Teachers) (Posting) Rules, 2008

4. Backward blocks. -

(1)The blocks of rural areas as mentioned in Appendix-A appended to these rules have been identified as backward blocks on the basic of;
(a)The average of Pupil Teacher Ratio (PTR) (based on data received from E.M.I.S. 2006). (The blocks having higher PTR than the average PTR of the district is taken as backward area); or
(b)The distance between the headquarter of a block and the district headquarter measured in Kilometers. (The blocks having more distance than the average distance have been included into backward areas).
(2)The State Government may be (sic by) notification in the Gazette amend Appendix-A.
Substituted by U.P. Basic Education (Teaches) (Posting) (First Amendment) Rules, 2010 vide Notification No. 4555/LXXIX-5-09-158-2007, dated 15.1.2010, published in the U.P. Gazette, Extraordinary, Part 4 Section (Ka) dated 15.1.2010 (w.e.f. 15.1.2010).Prior to substitution, it stood as under:5. Preparation of the list of selected candidates for postingFor the purpose of posting the list of teachers selected in accordance with the provisions of the Uttar Pradesh Basic Education (Teacher) Service Rules, 1981 shall be prepared in the manner mentioned hereinafter -Separate merit list for the following categories shall be prepared :-(a) Handicapped candidates.(b) General candidates.(c) Candidates belonging to Other Backward Classes.(d) Candidates belonging to Scheduled Castes.(e) Candidates belonging to Scheduled Tribes.