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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2)(b) in The Merchant shipping (Radio Direction Finders) Rules, 1968.

(b)ships other than Indian ships, of sixteen hundred tons gross or more while they are at any port or place in India or within the territorial waters of India.