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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Merchant shipping (Radio Direction Finders) Rules, 1968.

(2)They shall apply to-
(a)Indian ships of sixteen hundred tons gross or more; and
(b)ships other than Indian ships, of sixteen hundred tons gross or more while they are at any port or place in India or within the territorial waters of India.