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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(viii) in The Bangalore Metro Railway (General) Rules, 2011

(viii)be responsible for keeping a log book which details occurrence on the station which shall include among other things, timings and reports of inspections, timing and location of maintenance activities, complaints or request from passengers, instruction from the Traffic Controller, periods of local control of signaling and unusual incidents etc; and