Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(l) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979 (l)[ 'Superintending Engineer' means the "Superintending Engineer" of the Board.] [See Legislative Supplement Part III dated 23rd June, 1989.]
