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State of Punjab - Section

Section 2 in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

2. Definitions.

- In these rules, unless there is anything repugnant to the subject or:-
(a)'Act' means the Punjab State Agricultural Produce Markets Act, 1961;
(b)'Accounts Officer' means the Senior Accounts Officer of the Board;
(c)'Assistant Engineer' means the Assistant Engineer incharge of a Sub- Division of the Board;
(d)'Chairman' means the Chairman of the Board;
(dd)['Chairman, Market Committee' means the Chairman of the concerned Market Committee'.] [Added vide Punjab Notification dated 10.5.2000.]
(e)'Chief Engineer' means the Chief Engineer of the Board;
(f)'Contractor' means a person with whom an agreement is entered into for the execution of a work of the Board or work of any of the Committees under the control of the Board;
(ff)[ 'Deposit Work' means a work which is carried out by a Department/Agency/Organisation different from the Department/Agency/Organisation to which the work pertains on depositing of funds by the concerned Department/Agency/Organisation with the Department/Agency/Organisation which has to carry out the execution of work.] [See Legislative Supplement Part III dated 23rd June, 1989.]
(g)'Engineering Wing' means a Wing of the Board entrusted with the execution of civil, electrical, public health and horticulture works of the Board.[***] [The words 'as well as of the Committees' omitted vide Punjab Notification dated 10.4.2001.]
(h)'Executive Engineer' means the Executive Engineer incharge of a Division of the Board;
(i)'Major work' means a work estimated to cost more than [one lakh] [Substituted for 'twenty thousand' vide Notification No. GSR 77/PA 23/61/S.43 dated 27-7-88 published in the Gazette on 5-8-88. Note. - Later amendment published in the gazette of 23rd June, 1989 the figure 20,000/- has been changed to 50,000/-. This anomaly needs rectification. ] rupees;
(j)'Minor Work' means a work which is not a major work;
(k)'Sectional Officer' means the Sectional Officer of the Board.
Note. - All other expressions not defined herein shall carry the meaning as assigned to the same in the Codes and Manuals applicable to the Punjab Public Works Department and the Punjab State Electricity Board, as the case may be.
(l)[ 'Superintending Engineer' means the "Superintending Engineer" of the Board.] [See Legislative Supplement Part III dated 23rd June, 1989.]