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State of Uttar Pradesh - Section

Section 73 in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

73.

(1)A Head of Institution or teacher or other employee shall not be entitled to allowance on transfer.
(2)He will be permitted journey time at the rate of one day every 100 kms. or part thereof subject to a maximum of three days.
(3)The salary' of the Head of Institution, teacher or other employee shall be paid by the institution where he joins on transfer.
(4)The Head of Institution or teacher or other employee transferred to the new institution shall have his name included at the bottom of the seniority list of the Head of Institution or teacher or other employee of his grade i.e. he will lose his seniority.